86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
| Sections | Particulars |
|---|---|
| Chapter XXIV | Registration Offices and Fees |
| 400 | Electronic form to be exclusive, alternative or in addition to physical form |
| Description | The Central Government may also provide in the rules made under section 398 and section 399 that the electronic form for the purposes specified in these sections shall be exclusive, or in the alternative or in addition to the physical form, there for. |
86540
103860
630
114
59824